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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(c) in Rajasthan Tourist Assistance Force Regulations, 2013

(c)In the case of Ex-Serviceman deployed/engaged/posted as TAF personnel, the TAF personnel at the lowest ladder will work under the Supervisor and the Supervisor will work under the Coordinator.