Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44O] [Entire Act] State of Jharkhand - Subsection Section 44O(1) in Jharkhand Co-operative Societies Act, 2008 (1)There shall be only one Government nominee who shall be a government servant in the Managing Committee of the State Co-operative Bank and Central Co-operative Banks.
