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State of Jharkhand - Section

Section 44O in Jharkhand Co-operative Societies Act, 2008

44O. Restriction on number of Government Nominees.

(1)There shall be only one Government nominee who shall be a government servant in the Managing Committee of the State Co-operative Bank and Central Co-operative Banks.
(2)There shall be no Government nominee in the Managing Committee of a PACS/LAMPS