Himachal Pradesh High Court
Krishan Chand & Ors. vs . Roop Lal (Deceased) Through Lrs on 13 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Krishan Chand & Ors. Vs. Roop Lal (deceased) through LRs RSA No. 537/2011 13.07.2023 Present: Mr. Varun Chauhan, Advocate, for the .
appellants.
Ms. Shailja Thakur, Advocate, vice Mr. Neel Kamal Sharma, Advocate, for the respondents.
Learned counsel for the appellants prays for an adjournment on the ground that he has to procure fresh Power of Attorney as Mr. Ajay Kochhar, Advocate, has now been designated as Senior Advocate.
As prayed, list on 12th September, 2023.
( Sushil Kukreja ) Judge 13th July, 2023 (raman) ::: Downloaded on - 13/07/2023 20:38:57 :::CIS