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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3)(d) in Rajasthan Stamp Rules, 2004

(d)[ that he is the bonafide resident of the State of Rajasthan.] [Added by Notification No. S.O. 184, dated 8.3.2017 (w.e.f. 11.6.2004).]