(3)The Collector before granting a license to any person shall ensure : (a) that the applicant is over 21 years of age;(b)that he is of good character; [***] [Deleted 'and' by Notification No. S.O. 184, dated 8.3.2017 (w.e.f. 11.6.2004).](c)that he has passed the Secondary examination or [an equivalent examination; and] [Substituted 'an equivalent examination' by Notification No. S.O. 184, dated 8.3.2017 (w.e.f. 11.6.2004).](d)[ that he is the bonafide resident of the State of Rajasthan.] [Added by Notification No. S.O. 184, dated 8.3.2017 (w.e.f. 11.6.2004).]
