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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(5) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(5)Semi-deluxe stage carriage means a stage carriage with conforms to the following specifications:-
(I)each passenger's seat:-
(i)should have a minimum area of 40*40 centimeters on the straight lines along and at the right angle to the front of each seat;
(ii)should be provided with seat cushion of 9 centimeters;
(iii)should be provided with back rest of the height of 61 centimeters with 5 centimeters thick cushion with foam rexine cover and head rest of 40/17.78 centimeters* 26.67 centimeters.
(II)Seating arrangement: seating layout should be three and two on either side, all seats facing forward with a clear space of not less than 71.2 centimeters between back of seats with 30 centimeters leg space.
(III)Window- 142.5 centimeters wide fitted with safety glasses conforming to the specification laid down in rule 100 of Central Motor Vehicles rules 1989.
(IV)Driver's Cabin: Driver's cabin should be half partitioned; and
(V)Should have the facilities of an audio system and internal fluorescent tube lighting.