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Union of India - Section

Section 274 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

274. Discharges in India.

(1)Except with the prior concurrence of the Captain Naval Barracks to the contrary, the discharge of all sailors on the expiration of their engagements shall be effected through the Naval Barracks at Bombay.
(2)Ships and establishments shall ensure that sailors sent for discharge are accompanied by their Service Documents.