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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(3) in Irrigation Department, Uttaranchal Service of Scientific Cadre (Group 'A', 'B' and 'C') Rules, 2003

(3)The Committee shall consider the names according to the documents submitted under sub-rule (2) and shall select the candidates on the basis of merit, subject to rejection of unfit.