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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh Panchayat Raj Act, 1994

24. Cessation of Upa-Sarpanch.

- The Upa-Sarpanch shall cease to hold the office as such on the expiry of his term of office as a member of the Gram Panchayat or on his otherwise ceasing to be such member.