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[Cites 0, Cited by 0] [Section 79(12)] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(12)(b) in Bihar Education Code, 1961

(b)All transfers of inspecting officers or other officers in the Upper Division of the Subordinate Educational Service shall be notified to the Regional Deputy Director of Education and Director for Publication and record.