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[Cites 0, Cited by 0] [Section 30A(5)] [Section 30A] [Entire Act]

State of Odisha - Subsection

Section 30A(5)(a) in Shri Jagannath Temple Act, 1955

(a)dries Annamahaprasad for conversion into Nirmalya at any place within the premises of the Temple without being authorised by the Committee in that behalf; or