(5)Whoever-(a)dries Annamahaprasad for conversion into Nirmalya at any place within the premises of the Temple without being authorised by the Committee in that behalf; or(b)sells or offers or exposes for sale any Mahaprasad at any place within the premises of the Temple, other than the place allotted by the Committee for the said purpose; or(c)answers the call of nature at any place within the premises of the Temple, other than that set apart for the purpose; or(d)enters the premises of the Temple in a state of intoxication and conducts himself in such a manner as to cause annoyance to any person; or(e)commits any act of indecency or uses obscene or abusive language within the premises of the Temple;shall on conviction be punishable with fine which may extend to [one thousand rupees] [Substituted vide Orissa Gazette Extraordinary No. 1451 dated 16.9.2003 (O.A. 16 of 2003).].
