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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997

(1)The provisions of this Act shall have effect, notwithstanding anything inconsistent therewith contained in any other law for the time being in force.