Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2)(g) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (g)Two members of the Legislative Assembly of the State to be elected by the said Assembly;