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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(ix) in Orissa Pani Panchayat Rules, 2003

(ix)to get the lands levelled/shaped for efficient utilisation of land and water and to prevent deep percolations leading to water logging and salinity in the downstream area;