Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108P(1)] [Section 108P] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108P(1)(a) in Jammu and Kashmir Panchayati Raj Rules, 1996

(a)allot a separate symbol to each contesting candidate in conformity, as far as practicable, with his choice ; and