Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3AA(4)] [Section 3AA] [Entire Act] State of West Bengal - Subsection Section 3AA(4)(d) in The West Bengal Fire Services Act, 1950 (d)to render assistance to any statutory authority when so requested by it in matters connected with fire prevention or fire protection;