Section 3AA(4) in The West Bengal Fire Services Act, 1950
(4)The functions of the inspecting officers shall be as follows :-(a)to inspect buildings, cinema houses, theatres and other places of public entertainment to see whether fire prevention measures have been taken and to test periodically the fire extinguisher, fire installation and other fire fighting appliances in such buildings, cinema houses, theatres or other places;(b)to determine the method of maintenance of water supply for fire fighting purposes in any building or place;(c)to inspect means of escape in any building or place and to suggest creation of means of escape and fire prevention measures;(d)to render assistance to any statutory authority when so requested by it in matters connected with fire prevention or fire protection;(e)such other functions as may be prescribed.]