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[Cites 0, Cited by 0] [Section 218(11)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(11)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)unless already informed on the approved means of voice communication, the Loco pilot of first train shall be given a Caution Order to stop and inform all Gatemen on the way about the resumption of normal working.