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[Cites 0, Cited by 0] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(1) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(1)Every licensed weighman and measurer and surveyor shall keep such book or books and in such manner and render such daily and monthly returns at such time and in such forms as the Committee may prescribe from time to time with the approval of the Vice-Chairman of the Board.