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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Fourlane Visthapit & Prabhavit Samiti vs . State Of H.P. & Others on 18 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Fourlane Visthapit & Prabhavit Samiti Vs. State of H.P. & others .

CWP No. 473 of 2023 18.05.2023 Present Mr. Neeraj K. Shashwat and Mr. Dhananjay Singh, Advocates, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma, Additional & Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

Mr. K.D. Shreedhar, Senior Advocate with Ms. Shreya Chauhan, Advocate, NHAI.

Learned Counsel for the petitioner submits that he has filed a necessary application for placing on record the list of members of the petitioner-Samiti. However, the same is not on record. Registry to trace and place the same on record.

List the matter as and when the aforesaid application is placed on record.

(Tarlok Singh Chauhan) Acting Chief Justice (Satyen Vaidya) Judge.

May 18, 2023 ( hemlata) ::: Downloaded on - 19/05/2023 20:31:06 :::CIS .

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