Himachal Pradesh High Court
Jaya Nand Sharma vs . Basant Lal Rajta And Connected on 20 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Jaya Nand Sharma vs. Basant Lal Rajta and connected matters .
FAO No. 66 of 2021 with FAO No. 16 of 2022 FAO No. 66 of 2021 20.12.2022 Present: Mr. Sanjay Bhardwaj, Advocate, for the appellant.
Ms. Meera Devi, Advocate vice Mr. Y.P. Sood, Advocate for the respondent.
r to FAO No. 16 of 2022 Ms. Meera Devi, Advocate vice Mr. Y.P. Sood, Advocate, for the appellant.
Mr. Sanjay Bhardwaj, Advocate, for the respondent.
As prayed, list on 06.01.2023.
(Vivek Singh Thakur), Judge.
20th December, 2022 (Subhash) ::: Downloaded on - 21/12/2022 20:33:38 :::CIS