Himachal Pradesh High Court
Jaya Nand Sharma vs . Basant Lal Rajta A/W on 7 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Jaya Nand Sharma vs. Basant Lal Rajta a/w connected matter.
.
FAO No. 66 of 2021 with FAO No. 16 of 2022.
FAO No. 66 of 2021.
07.04.2022. Present: Mr. Bhupender Gupta, Senior Advocate with Mr. J.L. Bhardwaj, Advocate, for the appellant.
Mr. Y.P. Sood, Advocate, for the respondent.
FAO No. 16 of 2022.
Mr. Y.P. Sood, Advocate, for the appellant.
Mr. Bhupender Gupta, Senior Advocate with Mr. J.L. Bhardwaj, Advocate, for the respondent.
At the pleasure of Hon'ble the Chief Justice, list before another Bench.
(Tarlok Singh Chauhan) Judge 7th April, 2022.
(krt) ::: Downloaded on - 07/04/2022 20:12:45 :::CIS