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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(4) in The Indian Electricity Rules, 1956

(4)Every guard-wire or cross-connected system of guard-wires shall have sufficient current-carrying capacity to ensure the rendering dead, without risk of fusing of the guard-wire or wires till the contact of any live wire has been removed.