Section 79(1) in Rajasthan Public Procurement Rules, 2012
(1)A general file/box labelled "PG" (Procurement General) shall be used to record/store the following documents:-(a)Rajasthan Transparency in Public Procurement Act and Rules;(b)Standard Bidding Documents;(c)Guidelines issued for procurement;(d)Training Manuals, Departmental Manuals;(e)Any subsequent Notifications or Government Orders issued regarding procurement.
