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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)Appointment of Project Authorities : For purpose of this Act following shall be the Project Authorities for -
(i) IGNP Command area   Commissioner, CAD Bikaner;
(ii) Chambal Command area   Commissioner, CAD Kota
(iii) Mahi Command area   Chief Engineer (irrigation) Banswara;
(iv) For all other major Irrigation project   Chief Engineer concerned;
(v) For all other medium Irrigation project   Superintending Engineer concerned; and
(vi) For all other minor Irrigation project &Executive   Engineer small tanks, concerned