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State of Rajasthan - Section

Section 15 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

15. Control over Election.

(1)Election of members of the Managing Committee and President/Chair person of the Farmers' organizations in the State under the Act for ordinary vacancies and casual vacancies shall be held under general superintendence and control of Commissioner appointed under section 35 of the Act.
(2)Appointment of Project Authorities : For purpose of this Act following shall be the Project Authorities for -
(i) IGNP Command area   Commissioner, CAD Bikaner;
(ii) Chambal Command area   Commissioner, CAD Kota
(iii) Mahi Command area   Chief Engineer (irrigation) Banswara;
(iv) For all other major Irrigation project   Chief Engineer concerned;
(v) For all other medium Irrigation project   Superintending Engineer concerned; and
(vi) For all other minor Irrigation project &Executive   Engineer small tanks, concerned