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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(3)(vi) in Andhra Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(vi)List of persons belonging to disadvantageous groups like persons belonging to Scheduled Castes or Scheduled Tribes, handicapped persons in the affected area;