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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in The Rajasthan Veterinary Council Rules, 1988

(3)The State Government officials who are nominated by the Government of Rajasthan and ex-officio members shall, however be entitled for travelling and other allowances as per Government/institution rules from their respective offices/organisations.