Madhya Pradesh High Court
Devendra Kori vs The State Of Madhya Pradesh on 2 January, 2019
1 CRA-589-2015 The High Court Of Madhya Pradesh CRA-589-2015 (DEVENDRA KORI Vs THE STATE OF MADHYA PRADESH) 27 Jabalpur, Dated : 02-01-2019 Parties through their counsel. Let verification report be called for in compliance of order dated 31.12.2018.
List on 4.1.2019.
Let a typed copy of this order be supplied to Ms. Manjeet Chuckal, PL for communication and compliance.
(J.K. MAHESHWARI) (B. K. SHRIVASTAVA)
JUDGE JUDGE
PB
Digitally signed by
PRADYUMNA BARVE
Date: 2019.01.02
15:45:42 +05'30'