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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(2)Every cotton seed dealer and seed producer shall submit monthly return relating to his business for preceding month in Form-J to the Registering authority by 5th of every month.