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State of Goa - Section

Section 85 in The Corporation of the City of Panaji (Election) Rules, 2004

85. Transmission of voting Machines, etc. to the Returning Officer.

(1)The Presiding Officer shall then deliver or cause to be delivered to the Returning Officer at such place as the Returning Officer may direct. -
(a)the voting machine;
(b)the account of votes recorded in Form XVIII;
(c)the sealing packets referred to in rule 84; and
(d)all other paper used at the poll.
(2)The Returning Officer shall make adequate arrangements for the safe transport of the voting machine, packets-and other-papers for their safe custody until the commencement of the counting of votes.