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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Goa - Subsection

Section 85(2) in The Corporation of the City of Panaji (Election) Rules, 2004

(2)The Returning Officer shall make adequate arrangements for the safe transport of the voting machine, packets-and other-papers for their safe custody until the commencement of the counting of votes.