Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(2) in Rules for the Government Tibbi College, Patna

(2)Students will be required to work in the out-door dispensary during the vacations in batches as arranged by the Principal and any student absenting himself from that work without the permission of the Principal will not, until specially permitted by the Governing Body, be eligible to sit at the next diploma Examination.