Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160] [Entire Act] State of Bihar - Subsection Section 160(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (b)no semi-enclosed fuse unit is used in underground place at an excavation or tunnelling work.
