Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in Central Council of Homoeopathy (General) Regulations, 2018

(2)All references in provision to the President shall be read as referring to the person for the time being presiding over a meeting.