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State of Uttar Pradesh - Section

Section 3 in U.P. Technical University Act, 2000

3. [ Establishment and incorporation of the University. [Section 3 & 4 substituted by U.P. Act No. 5 of 2010. Published in U.P. Gazette, Extra., Part-1, Section (ka), dated 16th February, 2010.]

(1)From the date of the commencement of this Act there shall be established a university by the name of the Uttar Pradesh Technical University which shall be called Gautambuddh Technical University, Lucknow from the date of commencement of the Uttar Pradesh Technical University (Amendment) Act, 2010.
(2)From the date of commencement of the Uttar Pradesh Technical University (Amendment) Act, 2010 there shall be established a Technical University at Noida to be known as the Mahamaya Technical University, Gautambuddh Nagar.
(3)The Chancellor, the Vice-Chancellor, the members of the Executive Council and the Academic Council for the time being holding office as such in a University referred to in sub-section (1) or sub-section (2) shall constitute a body corporate by the name of that University.]