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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in U.P. Technical University Act, 2000

(3)The Chancellor, the Vice-Chancellor, the members of the Executive Council and the Academic Council for the time being holding office as such in a University referred to in sub-section (1) or sub-section (2) shall constitute a body corporate by the name of that University.]