Himachal Pradesh High Court
Rajat Kumar Bhalotia vs . Tech. Medicare Pvt. on 14 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Rajat Kumar Bhalotia vs. Tech. Medicare Pvt. Ltd.
Cr.MMO No.166 of 2018 14.06.2023 Present: Mr. Sanjay Verma, Advocate vice Ms. Shalini Thakur, Advocate, for the petitioner.
r to Mr. Prashant Sharma, Advocate vice Mr. Suneet Goel, Advocate, for the respondent.
Learned vice counsel appearing on behalf of the petitioner prays for an adjournment on the ground that arguing counsel is not available today.
Therefore, at his request, list on 17.07.2023.
( Sushil Kukreja ) Judge 14th June, 2023 (reena) ::: Downloaded on - 14/06/2023 20:35:20 :::CIS