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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1) in The Indian Post Office Rules, 1933

(1)The weight of an unregistered parcel shall not exceed 4 kilograms; and the weight of a registered parcel shall not exceed :-
(a)10 kilograms if it is posted at or addressed to a branch post office and
(b)20 kilograms in all other cases.