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Union of India - Section

Section 33 in The Indian Post Office Rules, 1933

33.

(1)The weight of an unregistered parcel shall not exceed 4 kilograms; and the weight of a registered parcel shall not exceed :-
(a)10 kilograms if it is posted at or addressed to a branch post office and
(b)20 kilograms in all other cases.
(2)The length of a parcel shall not exceed one metre and the length and girth combined shall not exceed 1.80 metres.
(3)The minimum dimensions of a parcel shall be as follows:-
(a) In roll form-single dimensionsum of length& twicediameter 10centimeters
(b) In other thanroll form 10 x 7centimeters
(4)No parcel shall be such that, by reason of the shape, manner of packing or any other feature, it cannot be carried by post without serious inconvenience or risk.