Section 2 in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965
2. Definitions.
- In these rules, unless the context otherwise requires. -(a)'Commission' means the Punjab Public Service Commission;(b)'direct recruitment' means an appointment otherwise than by promotion or transfer;(c)'Government' means the Government of the State of Punjab in the Development and Panchayat Department;(d)'recognised university or institute' means :-(i)any university or institute incorporated by law in any of the States of India; or(ii)in the case of a degree or diploma obtained as a result of an examination held before the 15th August, 1947, the Punjab, Sind or Dacca University; or(iii)any other university or institute which is recognised by the Government for the purposes of these rules;(e)'Service' means the Punjab Panchayat Samati and Zila Parishads Service.
