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State of Punjab - Section

Section 73 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

73.

Medical attendance shall be provided by the Corporation to persons in its employment who shall also be entitled to such medical or nursing and hospitalisation facilities including reimbursement according to their pay on certification by a registered medical practitioner or medical officer of the Corporation, as are allowed to Punjab Government employees of such categories.