Section 2 in The Maharashtra Council of Indian Medicine (Election) Rules, 1967
2. Interpretation.
- In these rules, unless the context requires otherwise:-(a)"Act" means the Maharashtra Medical Practitioners' Act, 1961;(b)[ "Election to the Council" means an election to the Council under clauses (c) and d) of sub-section (1) of section 3A;] [Substituted by G.N. of 21.3.1985.](c)[ * * * * * *] [Deleted by G.N. of 21.3.1985.](d)"Form" means a Form appended to these rules;(e)"Section" means a section of the Act.Part - II Electoral Roll for Elections to [Council] [Substituted by G.N. of 21.3.1985.]
