Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(b) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967 (b)[ "Election to the Council" means an election to the Council under clauses (c) and d) of sub-section (1) of section 3A;] [Substituted by G.N. of 21.3.1985.]
