Section 555 in Rules under the United Provinces Excise Act, 1910
555. Short title.
(1)These rules may be called the U. P. Settlement of Tari Shops (Tender-cum-Tree Tax or Auction-cum-Tree-Tax) Rules, 1955.(2)Extent. - These rules shall apply to such districts or part of a district or districts and with effect from such date or dates as the State Government may, from time to time, by notification in the official Gazette, extend.(3)Commencement. - These rules shall have effect from October 1, 1955.
