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[Cites 0, Cited by 0] [Section 555] [Entire Act]

State of Uttar Pradesh - Subsection

Section 555(1) in Rules under the United Provinces Excise Act, 1910

(1)These rules may be called the U. P. Settlement of Tari Shops (Tender-cum-Tree Tax or Auction-cum-Tree-Tax) Rules, 1955.