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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in The Port Of New Mangalore Rules, 1976

(2)
(a)The decanting on the port wharves from drums or other receptacles, or vegetable, fish or other oils preparatory to their shipments in bulk shall not be permitted.
(b)Where shipment in bulk of oils, are to be effected, the oils shall be transported to the port in tank wagons, or tank lorries and pumped directly therefrom into the vessel's tanks, or when the oil has been transported in tank barges, directly from barges into the vessel's tanks.