Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(1)(ia) in The East Punjab Molasses (Control) Act, 1948 (ia)[ store or preserve molasses] [Clause (ia) inserted by Punjab Act 9 of 1964, Section 4.], or,